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ESIC extends date for filing of ESI contribution for the month of April, 2021- (Press Information Bureau) (12 May 2021)

MANU/PIBU/1858/2021

Insurance

The country is dealing with a very challenging situation due to second wave of COVID-19 Pandemic. Many establishments are temporarily closed and workers are unable to work. In line with the relief measures being extended by Government to business entities and workers, Employees' State Insurance Corporation (ESIC) has relaxed the provision as entered in Regulation 31 of ESI (General) Regulations, 1950 and allowed filing of ESI contribution for the month of April, 2021 upto 15th June, 2021 instead of 15th May, 2021.

The employers covered under ESI Scheme can now file and pay ESI Contribution for the month of April, 2021 upto 15th June, 2021 instead of 15th May, 2021. This will provide an extended window to 12.36 lakh Employers to pay the contribution under ESI scheme.

Tags : DATE   EXTENSION   ESI CONTRIBUTION  

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