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Uttarakhand High Court Issues Directions to Prevent Spread of Covid-19 - (23 Apr 2021)

CIVIL

Uttarakhand High Court has issued a slew of directions to prevent the spread of Covid-19 in the state and to strengthen the existing medical infrastructure to battle the impending cases. The directions include a direction to the State to regulate the forthcoming Char Dham Yatra in the pilgrim cities, stating that the opening of the Char Dhams cannot be permitted to become another hot bed for the spread of COVID-19 pandemic.

Tags : UTTARAKHAND HIGH COURT   COVID-19 SPREAD  

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