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GSTN Issues Advisory on Auto-population of E-Invoice Details Into GSTR-1 - (07 Apr 2021)

GOODS AND SERVICES TAX

Goods and Services Tax Network (GSTN has issued Advisory on Auto-population of E-Invoice details into GSTR-1. The notified taxpayers have been advised not to wait for the complete auto-population, and instead proceed with preparation and filing of GSTR-1 for March, 2021 (by the due date), based on actual data as per their records.

Tags : GOODS AND SERVICES TAX NETWORK   AUTO-POPULATION OF E-INVOICE DETAILS  

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