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Sugar Cess (Amendment) Act, 2015 effective 1st February, 2016 - (28 Jan 2016)

MANU/CAFF/0008/2016

Other Taxes

The Sugar Cess (Amendment) Act, 2015 has been notified as effective of 1st February, 2016. The Act amends Section 3 of the Sugar Cess Act, 1982, increasing the maximum leviable cess of a quintal of sugar from Rs. 25 to Rs. 200.

Relevant : Section 3 Sugar Cess Act, 1982

Tags : SUGAR CESS   AMENDMENT   DUTY  

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