MANU/CAFF/0008/2016
Ministry : Ministry of Consumer Affairs, Food and Public Distribution
Department/Board : Food and Public Distribution
Notification No. : SO259(E)
Date of Notification : 28.01.2016
Date of Publication : 28.01.2016
Sugar Cess (Amendment) Act, 2015 effective 1st February, 2016
S.O.259(E).--In exercise of the powers conferred by sub-section (2) of Section 1 of the Sugar Cess (Amendment) Act, 2015 (9 of 2016), the Central Government hereby appoints the 1st day of February, 2016 as the date on which the said Act shall come into force.
[F. No. 1-37/2003-SDF]
PRASHANT TRIVEDI, Jt. Secy.