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Rajasthan Government Notifies E-Way Bill Limit to be Rs.1 Lakh w.e.f. 1 April 2021 - (31 Mar 2021)

GOODS AND SERVICES TAX

Rajasthan Government has notified the E-Way Bill limit to be Rs.1 Lakh with effect from 1 April, 2021. The Government seeks to amend notification No. F.17(131) ACCT/GST/2017/3743, dated the 6 August, 2018.

Tags : RAJASTHAN GOVERNMENT   E-WAY BILL  

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