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CESTAT, Ahmedabad: Nayara Energy Entitled to Cenvat Credit - (18 Mar 2021)

EXCISE

Customs, Excise, Service Tax Appellate Tribunal (CESTAT), Ahmedabad has ruled that Nayara Energy is entitled to Cenvat Credit in respect of all the services related to manufacturing activity, overall business activity.

Tags : CUSTOMS   EXCISE   SERVICE TAX APPELLATE TRIBUNAL   NAYARA ENERGY  

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