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AAR, West Bengal: 5% GST on Composite Supply of Works Contract to Wular Authority - (17 Mar 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), West Bengal has ruled that 5% Goods and Services Tax is applicable on composite supply of works contract to the Wular Conservation and Management Authority as it is a Governmental Authority.

Tags : AUTHORITY OF ADVANCE RULING   WULAR CONSERVATION AND MANAGEMENT AUTHORITY  

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