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ITAT, Mumbai Denies Refund of Foreign Taxes Paid by Bank of India - (12 Mar 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Mumbai has denied in a recent order a refund in respect of foreign taxes aggregating to Rs 182.6 crore paid by Bank of India (BoI) as the bank had losses and did not have any tax liability in India.

Tags : INCOME TAX APPELLATE TRIBUNAL   BANK OF INDIA  

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