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CBIC Notifies Reduction in Applicability of GST E-invoicing Threshold - (09 Mar 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has notified the reduction in the applicability of Goods and Services Tax E-invoicing threshold from Rs.100 Crores to Rs.50 Crores with effect from 1st April, 2021.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   APPLICABILITY OF GST E-INVOICING THRESHOLD  

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