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Finance Ministry to Refund Swachh Bharat Cess Paid by SEZs - (04 Feb 2016)

Finance Ministry, while providing relief to Special Economic Zones (SEZs) units and developers, has said they will be entitled to refund of Swachh Bharat cess, a levy imposed by the Government from November last year to fund its cleanliness drive.

Tags : FINANCE MINISTRY   SEZS  

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