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CBIC Notifies Decrease in Customs Duty on Gold and Silver - (19 Feb 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified the decrease in customs duty on gold and silver. The Board has notified the reduction in the customs duty on gold from 11.85% to 6.9% and the customs duty on Silver has been reduced from 11.00% to 6.1%.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   CUSTOMS DUTY ON GOLD AND SILVER  

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