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Central Board of Indirect Taxes and Customs Notifies Customs Tariff Amendment Rules, 2021 - (04 Feb 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Amendment Rules, 2021, which shall come into effect from 2nd February, 2021.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   CUSTOMS TARIFF (IDENTIFICATION   ASSESSMENT AND COLLECTION OF ANTI-DUMPING DUTY ON DUMPED ARTICLES AND FOR DETERMINATION OF INJURY) AMENDMENT RULES   2021  

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