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Revision in Position Limits for Agricultural Commodities- (Securities and Exchange Board of India) (29 Jan 2016)

Capital Market

The Securities and Exchange Board of India has issued directions regarding the open position limits for futures contracts on agricultural commodities. The provisions, effective 1 March, 2016 onwards, further SEBI’s goals to curb volatility in commodities derivates market. Earlier this year, SEBI had introduced changes to trading of agricultural commodities: a reduction in position limits for near month contracts and daily price limits.

Tags : SEBI   POSITION LIMITS   AGRICULTURE   COMMODITY  

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