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Uttarakhand HC Directs CBDT to Consider Representations Seeking Extension on Due Date of Filing ITR - (18 Jan 2021)

DIRECT TAXATION

Uttarakhand High Court has directed the Central Board of Direct Taxes (CBDT) to consider representations seeking extension of due date of filing the Tax Audit Report and Income Tax Return for the assessment year 2021-21. The Court has observed that due to nationwide COVID19 pandemic, a large number of assesses still find it difficult to even meet their Chartered Accountants and to file their Income Tax Audit Reports (TARs) and the Income Tax Returns (ITRs)

Tags : UTTARAKHAND HIGH COURT   EXTENSION OF DEADLINE  

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