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AAR Gujarat: 5% GST on Khaman Mix Flour, Upma Mix Flour, Chutney Powder - (13 Jan 2021)

GOODS AND SERVICES TAX

Gujarat Authority of Advance Ruling (AAR) has ruled that 5% GST will be levied on Khaman mix flour, Upma mix flour, Chutney powder. The Tribunal held these goods are classifiable under sub-heading 11061000 of the First Schedule to the Customs Tariff Act, 1975. They appear at Entry No.59 of Schedule-I of Notification No.01/2017-Central Tax (Rate) dated 28.06.2017 and the GST liability on all these products is 5% GST.

Tags : AAR GUJARAT   GST   FLOUR  

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