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Gujarat High Court Asks CBDT to Decide on Extension of Deadline by January 12 - (11 Jan 2021)

DIRECT TAXATION

Gujarat High Court has directed Central Board of Direct Taxation (CBDT) to take a decision by 12th January, 2021 on the extension of filing of Income Tax Returns (ITR) and Tax Audit Reports (TAR) for the annual year 2020-21.

Tags : GUJARAT HIGH COURT   EXTENSION OF DEADLINE FOR FILING INCOME TAX RETURNS  

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