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Karnataka HC Directs Air Force to State Measures Taken to Prevent Fire During 'Aeroshow' - (08 Jan 2021)

CIVIL

Karnataka High Court has directed that a responsible officer of the Indian Air Force should file an affidavit in Court stating the measures which it will be taking to ensure that a fire mishap which occurred in the year 2019, during the Aeroindia event at Air Force Station, Yelahanka, Bengaluru is not repeated while holding the event in 2021.

Tags : KARNATAKA HIGH COURT   AEROSHOW  

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