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SC/ST Act, 2015 in force from 26 January 2016 - (18 Jan 2016)

MANU/SJEM/0002/2016

Human Rights

The Ministry of Social Justice and Empowerment has notified 26 January, 2016 as the date on which the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 comes into force.

Tags : SCHEDULED CASTE   TRIBE   ACT   2015   EFFECTIVE  

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