MANU/SJEM/0002/2016
Ministry : Ministry of Social Justice and Empowerment
Department/Board : Social Justice and Empowerment
Notification No. : SO152(E)
Date of Notification : 18.01.2016
Date of Publication : 18.01.2016
Subject: Human Rights
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 in force from 26th January, 2016
S.O.152(E).--In exercise of the powers conferred by sub-section (2) of section 1 of the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 (1 of 2016), the Central Government hereby appoints the 26th day of January, 2016 as the date on which the provisions of the said Act shall come into force.
[No. 11012/1/2002-PCR (Desk)]
AINDRI ANURAG, Jt. Secy.