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CESTAT, Bangalore: CENVAT Credit of Service Tax Can be Availed by Banks for ‘Output Services’ - (04 Nov 2020)

SERVICE TAX

Customs, Excises, Service Taxes Appellate Tribunal (CESTAT), Bangalore has held that the CENVAT credit of service tax paid for insurance service received from the Deposit Insurance and Credit Guarantee Corporation (DICGC) can be availed by banks for rendering “output services”.

Tags : CUSTOMS   EXCISES   SERVICE TAXES APPELLATE TRIBUNAL   CENVAT CREDIT OF SERVICE TAX  

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