P&H HC: Eyewitness Account Not Credible if Eyewitness Directly Identifies Accused in Court  ||  Delhi HC: Conditions u/s 45 PMLA Have to Give Way to Article 21 When Accused Incarcerated for Long  ||  Delhi High Court: Delhi Police to Add Grounds of Arrest in Arrest Memo  ||  Kerala High Court: Giving Seniority on the Basis of Rules is a Policy Decision  ||  Del. HC: Where Arbitrator has Taken Plausible View, Court Cannot Interfere u/s 34 of A&C Act  ||  Ker. HC: No Question of Estoppel Against Party Where Error is Committed by Court Itself  ||  Supreme Court: Revenue Entries are Admissible as Evidence of Possession  ||  SC: Mere Breakup of Relationship Between Consenting Couple Can’t Result in Criminal Proceedings  ||  SC: Bar u/s 195 CrPC Not Attracted Where Proceedings Initiated Pursuant to Judicial Order  ||  NTF Gives Comprehensive Suggestions on Enhancing Better Working Conditions of Medical Professions    

Union Minister of Rural Development and Panchayati Raj Shri Narendra Singh Tomar unveils preparation framework for Block and District development plans- (Press Information Bureau) (20 Oct 2020)

MANU/PIBU/3707/2020

Civil

This framework will promote inclusive development at the block and district levels by focusing on locally available resources, local people's aspirations and priority areas

The preparation framework for Block and District development plans was unveiled today through video conference by the Union Minister of Agriculture & Farmers' Welfare, Rural Development & Panchayati Raj and Food Processing Industries Shri Narendra Singh Tomar. This framework is a step-by-step guide for Block and District Panchayats to formulate plans and will assist planners, concerned stakeholders at appropriate level.

Shri Tomar expressed hope that this framework will definitely promote inclusive development at the block and district levels by focusing on locally available resources, local people's aspirations and priority areas. The framework will serve as an important tool for all resource persons, stakeholders associated with decentralized planning in intermediate/block and district panchayats and will play an important role in transforming rural India by providing accelerated, participatory and inclusive growth.

State/UT representatives including Principal Secretary, Secretary, Director, Panchayati Raj Departments of all states/UTs, Directors of SIRDs and representatives of NIRDPR participated in the videoconference.

The 73rd amendment to the Constitution of India formalized the three-tier Panchayati Raj system, (i) Gram Panchayat at village level, (ii) intermediate Panchayat at Block 7a/taluka/mandapal level and (iii) District Panchayat at district level. The grants of the 15th Finance Commission are also being distributed to Intermediate and District Panchayats from 2020-21. A total of Rs. 60750 crore is to be distributed to the Panchayats in the year 2020-21. Out of which Rs. 45774.20 crore is for Gram Panchayats, Rs. 8750.95 crore for intermediate Panchayats and Rs. 6224.85 crore for District Panchayats. These institutions need to be assisted to in formulation of comprehensive Block Development and District Development Plans for rural areas.

Keeping this in mind, a detailed framework for planning for intermediate/block and district Panchayats has been prepared by a committee constituted by the Ministry of Panchayati Raj, Government of India, headed by Dr. Bala Prasad Former Special Secretary, Ministry of Panchayati Raj. The committee consists of representatives of the respective associate ministries, representatives of NIRDPR, SIRD, KILA, subject matter experts, representatives of state governments, elected representatives of district and block panchayats.

While preparing this framework, the committee discussed various aspects of the scheme at the upper levels of the Panchayats and interacted extensively with the stakeholders involved in the process. Detailed analysis of the process of preparation of plans, role of state governments and other agencies, convergence at various levels and scope of collective action will not only help in understanding between the agencies involved, but also the conditions of human planning enabling the lives of the people concerned also to improve.

Tags : FRAMEWORK   DEVELOPMENT PLANS  

Share :        

Disclaimer | Copyright 2024 - All Rights Reserved