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Signing of the Memorandum of Cooperation in the field of Cyber security between India and Japan- (Press Information Bureau) (07 Oct 2020)

MANU/PIBU/3545/2020

Civil

The Union Cabinet, chaired by the Prime Minister, Shri Narendra Modi has given its approval for signing a Memorandum of Cooperation (MoC) in the field of cyber security between India and Japan.

The MoC will enhance cooperation in areas of mutual interest, which include inter-alia, capacity building in the area of cyberspace; protection of critical infrastructure; cooperation in emerging technologies; sharing information on cyber security threats/incidents and malicious cyber activities, as well as best practices to counter them; Developing joint mechanisms for practical cooperation to mitigate cyber threats to the security of Information Communication Technology (ICT) infrastructure etc.

India and Japan commit to an open, interoperable, free, fair, secure and reliable cyberspace environment and to promote the Internet as an engine of innovation, economic growth, and trade and commerce that would be consistent with their respective domestic laws and international obligations, and with their wide-ranging strategic partnership.

Both sides, through the MoC, affirm cooperation in the international arena including in the United Nations; Discussing and sharing strategies and best practices to promote the integrity of the supply chain of ICT products; Strengthening the security of ICT infrastructure through Government-to-Government and Business-to-Business cooperation; Continuing dialogue and engagement in Internet governance fora, and to support active participation by all the stakeholders of the two countries in these fora.

Tags : SIGNING OF   MEMORANDUM   CYBER SECURITY  

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