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#Major Changes Implementing From Today: New Tax Collected at Source (TCS) Regime - (01 Oct 2020)

DIRECT TAXATION

Income Tax Department has issued guidelines for applicability of Tax Collected at Source (TCS) provision which requires an e-commerce operator to deduct 1% tax on sale of goods and services from 1st October, 2020.

Tags : INCOME TAX DEPARTMENT   TAX COLLECED AT SOURCE   E-COMMERCE OPERATOR  

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