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RBI launches Survey on International Trade in Banking Services (ITBS): 2019-20- (Reserve Bank of India) (24 Sep 2020)

MANU/RPRL/0134/2020

Banking

The Reserve Bank of India has launched the 2019-20 round of its annual Survey on International Trade in Banking Services (ITBS).

The survey, conducted annually since 2006-07, provides information on financial services rendered by branches/subsidiaries/joint ventures of Indian banks operating abroad and branches/subsidiaries of foreign banks operating in India, based on explicit/implicit fees/commission charged to customers.

The survey schedule for the 2019-20 round is required to be filled in by the banks for branches/subsidiaries/joint venture of Indian banks operating abroad and branches/subsidiaries of foreign banks operating in India. The soft form of this survey schedule (both in Hindi and English -one of which can be used) with in-built validation checks is available on the RBI's website under the head 'Forms' (under the 'More Links' at the bottom of the home page) and sub-head 'Survey'. Duly filled-in and validated schedule can be emailed by October 15, 2020.

Tags : SURVEY   INTERNATIONAL TRADE   BANKING SERVICES  

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