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NGT slams State Authorities Over Chopping of 8000 Trees in Durgapur - (14 Aug 2015)

National Green Tribunal (NGT), slammed State authorities on why decision was taken to chop over 8,000 full grown trees on a green verge in Durgapur. NGT passed an interim order, directing that no further degradation of ambient air quality in Durgapur should be allowed till further orders.

Tags : NATIONAL GREEN TRIBUNAL  OVER CHOPPING OF 8000 TREES IN DURGAPUR  

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