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Kerala HC Stays Munsiff-Magistrate Notification on Finding That it Excluded EWS Reservation - (23 Jul 2020)

CIVIL

Kerala High Court has stayed a High Court notification dated 20th June, 2020 inviting applications for appointment to the post of Munsiff-Magistrate, on the prima facie finding that it excluded Economically Weaker Section (EWS) from the category of reservation.

Tags : KERALA HIGH COURT   MUNSIFF-MAGISTRATE NOTIFICATION  

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