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ITAT, Mumbai Confirms Addition of Undisclosed Income of Renu T. Tharani - (20 Jul 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal, Mumbai has allowed the sum of Rs 196 Crores held by HSBC Private Bank, Switzerland, in the name of Tharani Family Trust, of which Renu T. Tharani was a beneficiary, to be assessed as the undisclosed income of the Assessee.

Tags : INCOME TAX APPELLATE TRIBUNAL   RENU T. THARANI  

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