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ITAT, Jodhpur Grants Tax Exemption to Charitable Trust Providing Mid-Day Meals - (16 Jul 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Jodhpur has allowed income tax exemption to a charitable Trust engaging in the activity of providing mid-day meals to school children.

Tags : INCOME TAX APPELLATE TRIBUNAL   CHARITABLE TRUST PROVIDING MID-DAY MEALS  

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