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Central Government hereby imposes an anti-dumping duty on the subject good at the rate equal to the amount as specified. - (Ministry of Finance ) (12 Aug 2015)

Anti-dumping duty on imports of Flax

MANU/CUSA/0039/2015

Customs

The government imposed anti-dumping duty on imports of flax and linen fabric containing flax. The duty relates to goods originating in or imported from China and Hong Kong.

Relevant : Review of Anti-Dumping duty concerning imports of Flax Fabrics MANU/COMM/0026/2014 Provisional anti-dumping duty on imports of Flax Fabric MANU/CUST/0263/2009

Tags : ANTI-DUMPING   DUTY   CHINA   FLAX   LINEN  

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