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Allahabad HC: All Subordinate Courts & Tribunals in Uttar Pradesh to Remain Closed - (04 May 2020)

CIVIL

Allahabad High Court has announced that all subordinate Courts in Uttar Pradesh, including the Commercial Courts, Motor Accident Claims Tribunals and Land Acquisition Rehabilitation and Resettlement Authorities, will remain closed until further orders.

Tags : ALLAHABAD HIGH COURT   SUBORDINATE COURTS  

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