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Implementation of Track and Trace system for export of pharmaceuticals- (Ministry of Commerce and Industry) (05 Jan 2016)

MANU/DGFT/0002/2016

Commercial

The Director General of Foreign Trade has amended procedure in the Handbook of Procedure, 2015-20 for implementation of the Track and Trace system for export consignments of drug formulations. Dates of implementation of the system alongwith maintaining Parent-Child relationship in packaging have been extended to 1st April, 2016 for non SSI manufactured drugs and to 1st April, 2017 for SSI manufactured drugs.

Relevant : Implementation of Track and Trace system for export MANU/DGFT/0031/2015 Superceded – Amendment to Track and Trace system MANU/DGFT/0051/2015

Tags : DGFT   PHARMACEUTICAL   EXPORT   TRACK AND TRACE  

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