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Bombay HC Asks District Collectors About Providing Psychological Counselling for Stranded Migrants - (17 Apr 2020)

CIVIL

Bombay High Court has sought a reply from all district collectors within its jurisdiction on whether any efforts have been taken by the local administration to have facility of psychological counselling of stranded migrants in order to ensure that they are not driven to any extreme steps or do not suffer psychological trauma.

Tags : BOMBAY HIGH COURT   PSYCHOLOGICAL COUNSELLING FOR STRANDED MIGRANTS  

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