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Allahabad HC Extends Date for Compliance of Order for Removal of Anti-CAA Protestors Posters - (18 Mar 2020)

CIVIL

Allahabad High Court has pushed the date for the compliance of its order for the immediate removal of anti-Citizenship Amendment Act, 2019 protesters' posters to 10th April, 2020.

Tags : ALLAHABAD HIGH COURT   REMOVAL OF ANTI-CAA PROTESTERS POSTERS  

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