CESTAT, Hyderabad: Repair Services and Man Power Recruitment in Jammu & Kashmir, ‘Exempted Services’ - (04 Mar 2020)
SERVICE TAX
Custom, Excise, and Service Tax Appellate Tribunal (CESTAT), Hyderabad has held that the repair services and manpower recruitment in the State of Jammu and Kashmir are ‘exempted services’ so the original authority has to re-determine the Cenvat Credit.
Tags : CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL REPAIR SERVICES AND MAN POWER RECRUITMENT
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