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AAR, West Bengal: No GST on Composite Supply of Crushing Food Grains and Delivery of Crushed Grains - (14 Feb 2020)

GOODS AND SERVICES TAX

Authority for Advance Ruling (AAR), West Bengal has held that the composite supply of crushing the food grains belonging to the State Government and delivery of the crushed grains will be exempted as the proportion of the packing materials in the composite supply in value terms does not exceed 25%.

Tags : AUTHORITY FOR ADVANCE RULING   COMPOSITE SUPPLY OF CRUSHING FOOD GRAINS AND DELIVERY OF CRUSHED GRAINS  

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