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CESTAT, Ahmedabad: ‘Bulk Milk Coolers’ of Co-Op Societies for Storage, Eligible for Duty Exemption - (13 Feb 2020)

EXCISE

Customs, Excise & Service Tax Appellate Tribunal (CESTAT), Ahmedabad has held that Bulk Milk Coolers that are manufactured and supplied to various Co-operative societies for storing milk is to be classified as ‘Stationary Pre-Cooling Equipment’ and is eligible for duty exemption.

Tags : CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   BULK MILK COOLERS  

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