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#Union Budget 2020-2021: New Power Generation Companies to be Taxed at 15% - (01 Feb 2020)

DIRECT TAXATION

Central Government with an aim to boost power generation capacity, has extended the new corporate tax regime for new manufacturing plants to new power generation companies. The New power generation companies will have to pay just 15 per cent tax under the new corporate tax regime.

Tags : UNION BUDGET 2020-2021   POWER GENERATION COMPANIES  

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