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NHRC Seeks Report from Telangana DGP on Complaint of Police Harassment of Anti-CAA Protester - (29 Jan 2020)

HUMAN RIGHTS

National Human Rights Commission (NHRC) has sought a report from the Telangana Director General of Police (DGP) on January 22 on a complaint alleging harassment by senior police officials against a person who was protesting against the Citizenship (Amendment) Act, 2019 (CAA) in the State of Telangana. The Commission sought a report from the DGP regarding the claims of intimidation used by police officials, while the protestor was exercising his Right to peaceful assembly, in 4 weeks' time.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   TELANGANA DGP  

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