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Delhi High Court Seeks Government and Traffic Police’s Response on Plea by Auto Drivers - (29 Jan 2020)

CIVIL

Delhi High Court has sought a response from the Aam Aadmi Party Government, the traffic police and the Election Commission on a plea challenging the fine of Rs. 10000/- levied on an auto-rickshaw driver for displaying the message, “I Love Kejriwal” on his vehicle.

Tags : DELHI HIGH COURT   AUTO-RICKSHAW DRIVERS  

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