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Cabinet approves Model MoU with foreign countries for unilateral/bilateral recognition of Certificates of Competency of seafarers- (Press Information Bureau) (22 Jan 2020)

MANU/PIBU/0077/2020

Civil

The Union Cabinet, chaired by the Prime Minister Shri Narendra Modi, has given its approval for the Model Memorandum of Understanding (MoU) for unilateral/bilateral recognition of Certificates, pursuant to Regulation 1/10 of International Convention on Standards of Training, Certification and Watchkeeping (STCW) for Seafarers, 1978 as amended to be signed between the Directorate General of Shipping, Government of India and its counterparts in foreign countries, with the approval of Minister-in-charge of Shipping and the Minister of External Affairs.

Benefits

The unilateral MoU would facilitate unilateral recognition by another country of the certificates issued by the Directorate General of Shipping to Indian seafarers, without seeking similar recognition by India of the certificates issued by that country.

Indian Seafarers, therefore, will be eligible to be placed on ships under the flag of that country for employment, thus leading to increased employment opportunities. The proposed bilateral MoU will enable India and another country with which such an MoU may be entered, to mutually recognize maritime education and training, certificates of competency, endorsements, documentary evidence of training and medical fitness certificates, issued to the seafarers who are citizens of respective countries in accordance with the provisions of regulation 1/10 of the STCW Convention.

The bilateral MoU would therefore, make the seafarers of both the countries to be eligible for employment on ships of either party based on the certificates so recognized. India being a seafarer supplying nation with large pool of trained seafarers will stand to be benefitted.

Tags : MOU   RECOGNITION   COMPETENCY   SEAFARERS  

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