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SC Asks Maharashtra PCB to Detail Steps Taken on Ground Water Contamination at Akolner Village - (21 Jan 2020)

ENVIRONMENT

Supreme Court has directed the Maharashtra State Pollution Control Board to file an affidavit in four weeks, giving details of the steps taken on the implementation of recommendations made in the report, submitted by the National Institute of Hydrology, about groundwater contamination at Akolner Village.

Tags : SUPREME COURT   MAHARASHTRA POLLUTION CONTROL BOARD  

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