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RBI announces Marginal Cost of Funds Methodology for Interest Rate on Advances- (Reserve Bank of India) (17 Dec 2015)

Banking

The Reserve Bank of India has released final guidelines on computing interest rates on advances based on the marginal cost of funds. Apart from helping improve transmission of policy rates into the lending rates of banks, the measures are expected to improve transparency in the methodology followed by banks for determining lending interest rates. Highlights of the guidelines can be accessed here.

Tags : INTEREST RATES   MARGINAL COST   RBI  

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