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Amendments in Standard Input Output Norms (SION) of Engineering Product group: Suspension of SION C-888- (Ministry of Commerce and Industry) (14 Jan 2020)

MANU/DGFT/0011/2020

Customs

1. In exercise of the powers conferred under Paragraph 1.03 of the Foreign Trade Policy, 2015-2020, as amended from time to time, the Director General of Foreign Trade hereby makes the following amendment in the Standard Input Output Norms (SION):

2. The Standard Input Output Norm as appearing at serial number C-888 for export of Stainless Steel Washers of different grades stands suspended with immediate effect.

3. An exporter desirous of obtaining Advance Authorization for export of above said product may apply under Para 4.07 of the HBP 2015-20.

Effect of this Public Notice:

Standard Input Output norms for Stainless Steel Washers appearing under C-888 stands suspended with immediate effect.

Tags : AMENDMENTS   SION   ENGINEERING PRODUCT GROUP  

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