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Tripura High Court: Government Staff Can Join Rallies and Post Views on Social Media - (13 Jan 2020)

MEDIA AND COMMUNICATION

Tripura High Court has said that Government employees can take part in political programmes, including meetings, and freely post their opinions on social media platforms, without attracting punitive measures under Rule 5 of the All India Services (Conduct) Rules, 1968.

Tags : TRIPURA HIGH COURT   SOCIAL MEDIA  

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