Supreme Court: Rape Conviction Possible Without S.376 Charge if POCSO Case Fails on Age Proof  ||  SC: Mere Long Possession Can't Establish Adverse Possession; Hostile Intent is Required  ||  Supreme Court Finds Gaps in FSSAI’s Proposed Warning Labels for Foods High in Fat, Sugar and Salt  ||  Supreme Court Quashes ITS Officer's 'Deadwood' Retirement, Orders Rs. 15 Lakh Payment  ||  Uttarakhand HC: District Magistrate to Establish Public Helpline within 24 Hrs amid Water Pollution  ||  Allahabad HC: Custodial Violence and Molestation Are Crimes, Not Police Duty  ||  Gujarat High Court: Bombay Public Trust Registration is Covered by Section 43 of the Waqf Act  ||  J&K&L HC: Advocates not Above Law, No Immunity from Lawful Police Inquiry  ||  Gauhati HC: Talaq-e-Hasan Valid, Requires Registration under Assam Marriage Act  ||  NCLAT: NCLT President Empowered to Transfer Cases from One Bench to Another    

Indian Railways rationalizes passenger fares- (Press Information Bureau) (01 Jan 2020)

MANU/PIBU/0002/2020

Civil

Indian Railways has continuously endeavored to augment passenger experience through modernization and provision of improved facilities over trains and stations. The last fare revision over Indian Railways was done in 2014-15. In order to expand passenger amenities and facilities at railway stations and trains, it has become imperative to increase the fare marginally without over burdening any class of passengers. Further, the burden of 7th Pay Commission on Indian Railway has necessitated rationalization of fares. Fare revision will help in channelising the fast modernization of Indian Railway.

Accordingly, Railways has decided to marginally effect an increase in fare. Keeping the affordability concerns of daily commuters, there shall be no fare hike for passengers over suburban sections and season ticket holders. This class constitutes 66% of total passenger segment over Indian Railways. Even for the passengers traveling in Ordinary Non AC Classes, there shall be a marginal increase of 1 paise/PKM (Passenger Kilometer). The increase in fare will be on tickets bought on or after 1st January 2020 and no excess fare (difference of fare) will be charged from passengers who have booked tickets before 1st January 2020. The fare revision is as below:

Ordinary Non-AC classes(Non-suburban): Fare increase by 01 paise/PKM

Mail/Exp Non-AC classes : Fare increase by 02 paise/PKM

AC classes- Fare increase by 04 paise/PKM

Suburban fare and Season tickets: No increase

Existing fares of train services like Rajdhani, Shatabdi, Duronto, Vande Bharat, Tejas, Humsafar, Mahamana, Gatiman, Antyodaya, Garib Rath, Jan Shatabdi, Rajya Rani, Yuva Expresses, Suvidha and special trains on special charges, AC MEMU (non-suburban), AC DEMU (non-suburban) etc shall similarly be revised to the extent of the above proposed increase in class-wise fares.

There shall be no change in charges for reservation fee, superfast surcharge etc. Such charges, wherever applicable, shall continue to be levied additionally. GST as applicable shall be levied, as per instructions issued from time to time.

Indian Railways is constantly striving for up-gradation of amenities to passengers, modernising railway stations and providing state-of-the-art facilities on board and off -board. Rationalisation of passenger fares will boost the endeavours of Indian Railways in the same direction.

Tags : PASSENGER FARES   RATIONALIZATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved