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Laying down of modalities for import of additional Urad (2.5 Lakh MT) for the fiscal year 2019-2020- (Ministry of Commerce and Industry) (19 Dec 2019)

MANU/DGFT/0197/2019

Commercial

Ministry of Commerce and Industry vide Notification dated 18th December, 2019 has increased the import quota of Urad from 1.5 Lakh MT to 4 Lakh MT. Trade Notice No. 42/2019-2020 dated 19.12.2019 refers in this regard. The Policy Condition in the above notification lays down that the import shall be allowed only to the Millers/Refiners as per procedure to be notified by DGFT. As per Trade Notice No. 06/2019-20 dated 16.04.2019, 1.5 lakh MT of Urad has already been allocated. Additional quantity of 2.5 lakh MT of Urad is to be further allocated for import during the fiscal year 2019-20. Accordingly, applications are invited online from the intending millers/refiners (having own refining/processing capacity) of pulses/peas for its import as per ANF-2M of FTP 2015-20 to DGFT.

The applications will be received between 20.12.2019 to 31.12.2019. The allocation of quota for each eligible applicant shall be notified as per the decision of the EFC under Para 2.51 of the HBP, 2015-20. The EFC, while considering applications, will take into considerations; inter alia, the monthly/annual refining/processing capacity of the applicant, the quantity applied for by the applicant and the total number of applications received. The total available quota will be distributed equally or the applied quantity, whichever is lower, amongst eligible millers/refiners. DGFT reserves the right to make any changes in allocation as deemed fit at any point of time.

Tags : MODALITIES   IMPORT   ADDITIONAL URAD  

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