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Lok Sabha Passes Special Protection Group (Amendment) Bill, 2019 - (28 Nov 2019)

CIVIL

Lok Sabha has passed the Special Protection Group (Amendment) Bill, 2019 which will now protect the Prime Minister and members of his immediate family residing with him at his official residence. It will also provide security to former Prime Ministers and their immediate family members staying with them at the residence allotted for a period of five years from the date on which they cease to hold office.

Tags : LOK SABHA   SPECIAL PROTECTION GROUP (AMENDMENT) BILL   2019  

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