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Lok Sabha Passes Chit Funds (Amendment) Bill, 2019 - (21 Nov 2019)

CIVIL

Lok Sabha has passed the Chit Funds (Amendment) Bill, 2019 that seeks to streamline operations of chit funds in India and protect the interests of investors, mainly the economically weaker sections of the society.

Tags : LOK SABHA   CHIT FUNDS (AMENDMENT) BILL   2019  

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