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GSTR-9, GSTR-9C Gets Simplified Further, Submission Dates Extended - (15 Nov 2019)

GOODS AND SERVICES TAX

Central Government has to extend the due dates of filing of Form GSTR-9 (Annual Return) and Form GSTR-9C (Reconciliation Statement) for Financial Year 2017-18 to December 31, 2019 and for Financial Year 2018-19 to March 31, 2020. It has also decided to simplify these forms by making various fields of these forms as optional.

Tags : GSTR-9   GSTR-9C  

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